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Punjab-Haryana High Court

State Of Haryana And Others vs Mohan Singh And Others on 23 March, 2011

Author: Rajesh Bindal

Bench: Rajesh Bindal

         IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH

                                       R.F.A. NO. 2566 OF 2009 (O & M)
                                          (L.A.C. NO. 243 OF 2007)

State of Haryana and others
                                                       .........Appellants
                              Versus

Mohan Singh and others
                                                    ...........Respondents


CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL

Present : Mr. D. D. Gupta, Additional Advocate General, Haryana.

         Mr. Ajit Atri, Advocate for
         Mr. Ashit Malik, Advocate
         for the respondents.

RAJESH BINDAL, J.

For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 2565 of 2009, titled as State of Haryana and another Versus Smt. Paramjeet Kaur and others.




23.3.2011                                            (RAJESH BINDAL)
aj                                                       JUDGE