Punjab-Haryana High Court
State Of Haryana And Others vs Mohan Singh And Others on 23 March, 2011
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. NO. 2566 OF 2009 (O & M)
(L.A.C. NO. 243 OF 2007)
State of Haryana and others
.........Appellants
Versus
Mohan Singh and others
...........Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL
Present : Mr. D. D. Gupta, Additional Advocate General, Haryana.
Mr. Ajit Atri, Advocate for
Mr. Ashit Malik, Advocate
for the respondents.
RAJESH BINDAL, J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 2565 of 2009, titled as State of Haryana and another Versus Smt. Paramjeet Kaur and others.
23.3.2011 (RAJESH BINDAL) aj JUDGE