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[Cites 0, Cited by 0] [Section 70(6)] [Section 70] [Entire Act]

State of Gujarat - Subsection

Section 70(6)(a) in The Gujarat Town Planning and Urban Development Act, 1976

(a)appoint a Town Planning Officer and thereupon the provisions of this Chapter Shall, So Far As May Be, Apply To Such Draft Variation As If It Were A Draft Scheme Sanctioned By The State Government, Or