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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(b) in Bihar Neera (Unfermented Juice of Palms) Rules, 2017

(b)for the supply of neera - to COMFED for manufacturing gur or any other article which is not an intoxicant from neera or for processing and selling neera to retail vendors for retail sale and consumption on premises.