Madhya Pradesh High Court
Ramniwas Meena vs The State Of Madhya Pradesh on 20 February, 2025
1 CRA-6190-2017 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 6190 of 2017 (RAMNIWAS MEENA Vs THE STATE OF MADHYA PRADESH ) Dated : 20-02-2025 List along with Criminal Appeal No.9956/2024.
(RAJENDRA KUMAR VANI) JUDGE ms/-
Signature Not Verified Signed by: MADHU SOODAN PRASAD Signing time: 21-02-2025 11:44:07 AM