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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(a) in Case Flow Management Rules 2006 in the Subordinate Courts

(a)Whenever a notice is issued in a suit, the same should indicate that the written statement shall be filed on a date which is not beyond 30 days. The matter will be listed on the expiry of eight weeks from the date of issue of the notice or so soon, as the business of the Court will permit.