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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Uttar Pradesh - Subsection

Section 30(iv) in The U.P. Co-operative Societies Employees Service Regulations, 1975

(iv)If any records, books or property of the society are found to have been detained by the employee, he shall continue to be liable for the same in spite of the acceptance of his resignation.