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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(6) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

(6)The list of the constituencies constituted under Section 11-A of the Adhiniyam shall be published in the Local News Paper and also be affixed on the notice board of Collector's office as well as on the notice board of the concerned Mandi Committee and Janpad Panchayat Office.