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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Uttar Pradesh - Subsection

Section 31(2) in Uttar Pradesh Rajarshi Tandon Open University Act, 1999

(2)A copy of the annual accounts and the balance sheet together with the audit report thereon shall be submitted to the State Government alongwith the observation, if any, of the Executive Council before the thirtieth of Septembers every year.