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[Cites 0, Cited by 0] [Section 342] [Entire Act]

Nagpur Province - Subsection

Section 342(7) in The City of Nagpur Corporation Act, 1948

(7)Notwithstanding anything contained in the [Code of Criminal Procedure, 1898] [Now read Code of Criminal Procedure, 1973 (2 of 1974).], an offence punishable under this section shall be cognizable.