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Allahabad High Court

Ram Chet Verma And Another vs State Of U.P.Throu.Prin.Secy.Basic ... on 26 April, 2017

Bench: Sudhir Agarwal, Kaushal Jayendra Thaker





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SPECIAL APPEAL No. - 267 of 2014
 

 
Appellant :- Ram Chet Verma And Another
 
Respondent :- State Of U.P.Throu.Prin.Secy.Basic Edu.U.P.Lko.And Ors.
 
Counsel for Appellant :- Dr. L.P.Misra,D.K.Singh
 
Counsel for Respondent :- C.S.C.,Girish Chandra Verma,Jyotinjay Verma,Neeraj Chaurisya
 

 
Hon'ble Sudhir Agarwal,J.
 

Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested, list in the next cause list.

Order Date :- 26.4.2017 Mukesh