Allahabad High Court
Ram Chet Verma And Another vs State Of U.P.Throu.Prin.Secy.Basic ... on 26 April, 2017
Bench: Sudhir Agarwal, Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 3 Case :- SPECIAL APPEAL No. - 267 of 2014 Appellant :- Ram Chet Verma And Another Respondent :- State Of U.P.Throu.Prin.Secy.Basic Edu.U.P.Lko.And Ors. Counsel for Appellant :- Dr. L.P.Misra,D.K.Singh Counsel for Respondent :- C.S.C.,Girish Chandra Verma,Jyotinjay Verma,Neeraj Chaurisya Hon'ble Sudhir Agarwal,J.
Hon'ble Dr. Kaushal Jayendra Thaker,J.
As requested, list in the next cause list.
Order Date :- 26.4.2017 Mukesh