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[Cites 0, Cited by 0] [Section 287(2)] [Section 287] [Entire Act]

State of Maharashtra - Subsection

Section 287(2)(b) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(b)to prevent the State Legislature or other competent authority from repealing or amending any law adapted or modified by the State Government under this section.