Section 25(1) in The Minimum Wages (Madhya Pradesh) Rules, 1958
(1)The number of hours which shall constitute a normal working day shall be -[x x x] [Omitted by Notification No. 2125-8576-XVI, dated 3-4-1967.](a)in the case of an adult.......9 hours(b)in the case of a child.......4 ½ hours.
