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Supreme Court - Daily Orders

Wildlife First vs Ministry Of Forest And Environment on 12 September, 2019

Bench: Arun Mishra, M.R. Shah, B.R. Gavai

                                                                                      1

     ITEM NO.103                         COURT NO.4                   SECTION PIL-W
                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS
                               Writ Petition (Civil)    No.109/2008

     WILDLIFE FIRST & ORS.                                            PETITIONER(S)

                                               VERSUS

     MINISTRY OF FOREST AND ENVIRONMENT & ORS.                        RESPONDENT(S)
     ([TO GO BEFORE THREE HON'BLE JUDGES]

     (IA    No.98022/2019-APPROPRIATE   ORDERS/DIRECTIONS  and  IA
     No.39460/2019-APPROPRIATE ORDERS/DIRECTIONS IA No.88926/2018-
     CONDONATION OF DELAY IN FILING and IA No.1/2008-EX-PARTE STAY
     and   IA   No.6/2014-EXEMPTION   FROM   FILING   O.T.  and IA
     No.99575/2019-EXEMPTION FROM FILING O.T. and IA No.3/2012-
     EXEMPTION FROM FILING O.T.)

         IA        No.104857/2019 - EXEMPTION FROM FILING O.T.
         IA        No.104610/2019 - EXEMPTION FROM FILING O.T.
         IA        No.102926/2019 - EXEMPTION FROM FILING O.T.
         IA        No.101658/2019 - EXEMPTION FROM FILING O.T.
         IA        No.99574/2019 - EXTENSION OF TIME
         IA        No.75108/2018 - IA FOR WAIVING OF COST
         IA        No.75127/2018 - IA FOR WAIVING OF COST
         IA        No.104135/2019 - INTERVENTION APPLICATION
         IA        No.100740/2019 - INTERVENTION APPLICATION
         IA        No.90237/2019 - INTERVENTION/IMPLEADMENT
         IA        No.37551/2019 - INTERVENTION/IMPLEADMENT
         IA        No.71446/2019 - INTERVENTION/IMPLEADMENT
         IA        No.71439/2019 - INTERVENTION/IMPLEADMENT
         IA        No.71432/2019 - INTERVENTION/IMPLEADMENT
         IA        No.98003/2019 - INTERVENTION/IMPLEADMENT
         IA        No.95001/2019 - INTERVENTION/IMPLEADMENT
         IA        No.94997/2019 - INTERVENTION/IMPLEADMENT
         IA        No.59870/2019 - INTERVENTION/IMPLEADMENT
         IA        No.92469/2019 - INTERVENTION/IMPLEADMENT
         IA        No.92012/2019 - INTERVENTION/IMPLEADMENT
         IA        No.37944/2019 - MODIFICATION
         IA        No.35782/2019 - MODIFICATION
         IA        No.36432/2019 - MODIFICATION OF COURT ORDER
         IA        No.63893/2019 - PERMISSION TO APPEAR AND ARGUE IN PERSON
         IA        No.63894/2019 - STAY APPLICATION)
Signature Not Verified

Digitally signed by
ASHOK RAJ SINGH
Date: 2019.09.17
     WITH
12:16:11 IST
Reason:




     W.P.(C) No.514/2006 (PIL-W)
                                                                    2

W.P.(C) No.50/2008 (PIL-W)
(FOR   ON IA 1/2008    and FOR EXEMPTION FROM FILING O.T. ON IA
53871/2018 FOR   [I/A FOR WAIVER OF COSTS FILED BY THE STATE OF
KERALA] ON IA 61560/2018 FOR EXEMPTION FROM FILING O.T. ON IA
68563/2018)

S.L.P.(C)...CC No. 11408-11409/2009 (XII)
(to be listed with W.P(C) 50/2008 in view of Hon'ble ct order dt
21.08.2009)

T.C.(C) No.85/2011 (XVI-A)

T.C.(C) No.87/2011 (XVI-A)

T.C.(C) No.39/2015 (XVI-A)

T.C.(C) No.41/2015 (XVI-A)

T.C.(C) No.59/2015 (XVI-A)

T.C.(C) No.103/2015 (XVI-A)

T.C.(C) No.132/2015 (XVI-A)

T.C.(C) No.3/2016 (XVI-A)

MA 1747/2018 in W.P.(Crl.) No.1061/1982 (X)
(IA No.93287/2018-APPROPRIATE ORDERS/DIRECTIONS & IA No.93288/2018-
EXEMPTION FROM FILING O.T.)

T.C.(C) No.12/2018 (XVI-A)

Date : 12-09-2019 These matters were called on for hearing today.

CORAM :
          HON'BLE MR. JUSTICE ARUN MISHRA
          HON'BLE MR. JUSTICE M.R. SHAH
          HON'BLE MR. JUSTICE B.R. GAVAI

For Petitioner(s)
                    Mr.Shyam Divan, Sr.Adv.
                    Mr.Vinayak Bhandari, Adv.
                    Mr.Shibam Gosh, Adv.
                    Mr.P.K.Manohar, Adv.

                    Mr.Raj Panjwani, Sr.Adv.
                    Ms.Purnima Bhat, Adv.
                                                   3

                    Mr.Pawan Kishore Singh, Adv.
                    Ms.Madhusmita Bora, Adv.

                    Mr.Ashok Kumar Singh, Adv.
                    Mr.Shantwanu Singh, Adv.
                    Ms.Pragya Singh, Adv.

                    Mrs.Rachna Gupta, AOR

                    Mr.Shibashish Misra, AOR

                    Mr.Balaji Srinivasan, AOR

                    Mrs.Revathy Raghavan, AOR

                    Mr.D.Mahesh Babu, AOR

For Respondent(s)
                    Mr.Tushar Mehta, SG
                    Mr.Saurabh Mishra, Adv.
                    Ms.Aakansha Kaul, Adv.
                    Mr.Raj Bahadur, Adv.

                    Mr.A.N.S.Nadkarni, ASG
                    Mr.Anmol Chanden, Adv.
(Union of India/    Mr.Adit Khorana, Adv.
 MoEF)              Mr.G.S.Makker, Adv.

                    Mr.S.Wasim A Qadri, Sr.Adv.
(GNCT of Delhi)     Ms.Kiran Suri, Sr.Adv.
                    Mr.Shailender Saini, Adv.
                    Mr.B.V.Balram Das, Adv.

                    Mr.Shekhar G. Devasa, Adv.
                    Mr.Manish Tiwari, Adv.
                    Mr.Luv Kumar, Adv.
                    M/s Devasa & Co.

                    Mr.Devdatt Kamat, Sr.Adv.
                    Mr.Nishanth Patil, Adv.
                    Mr.Chirag Jain, Adv.
                    Mr.Aditya Bhat, Adv.
                    Mr.Rajesh Inamdar, Adv.

                    Mr.Mohan V. Katarki, Sr.Adv.
                    Dr.Anindita Pujari, Adv.
                    Mr.Om Narayan, Adv.
                    Mr.Akshat Chaitanya, Adv.
                                                         4

                     Ms.Kiran Suri, Sr.Adv.
                     Mr.Shailender Saini, Adv.
                     Mr.Wasim A Qadri, Adv.
                     Mr.B.V.Balaramdas, Adv.

                     Mr.Sanjay Parikh, Sr.Adv.
                     Mr.Pukhrambam Ramesh Kumar, Adv.
                     Mr.Ritwick Parikh, Adv.
                     Ms.Sanjana Srikumar Sharma, Adv.

                    Dr.Manish Singhvi, Sr.Adv. (AAG)
                    Mr.Satyendra Kumar, Adv.
(State of Rajasthan)Mr.Harsha Vinoy, Adv.
                    Mr.Shailja Nanda Mishra, Adv.
                    Mr.Arpit Prakash, Adv.
                    Mr.Milind Kumar, Adv.

                     Mr.Krishnan Venogopal, Sr.Adv.
(State of Odisha)    Ms.Sharmila Upadhyay, Adv.
                     Mr.Sarvjit Pratap Singh, Adv.

                     Mr.V.Giri, Sr.Adv.
                     Mr.G.Prakash, Adv.
(State of Kerala)    Mr.Jishnu M.L., Adv.
                     Mrs.Priyanka Prakash, Adv.
                     Mrs.Beena Prakash, Adv.

(State of Gujarat)   Ms.Deepanwita Priyanka, Adv.

                     Ms.Aishwarya Bhati, Sr.Adv. (AAG)
(State of U.P.)      Mr.Krishnanand Pandey, Adv.
                     Mr.Gautam Kumar, Adv.

                    Mr.Ranjan Mukherjee, Adv.
(State of Meghalya) Mr.Upendra Mishra, Adv.
                    Mr.K.V.Kharlyngdoh, Adv.
                    Mr.T.Nayak, Adv.

                     Mr.Leishangthem Roshmani Kh, Adv.
(State of Manipur)   Ms.Anupama Ngangom, Adv.
                     Ms.Maibam Babina, Adv.

                     Mr.Vikas Mahajan, Adv. (AAG)
(State of H.P.)      Mr.Vinod Sharma, Adv.
                     Mr.Anil Kumar, Adv.

(State of Chhattis- Mr.Sumeer Sodhi, Adv.
 garh)              Mr.Ashish Tiwari, Adv.
                                                           5

                     Mr.G.M.Kawoosa, Adv.
(State of J&K)       Mr.M.Shoeb Alam, Adv.

(State of Jharkhand)Mr.Jayesh Gaurav, Adv.
                    Mr.Gopal Prasad, Adv.
                    Mr.Anil Kumar Jha, Adv.

                     Mr.Anil Grover, Adv. (AAG)
(State of Haryana)   Mr.Satish Kumar, Adv.
                     Mr.Sanjay Kumar Visen, Adv.

                     Mr.Debojit Borkakati, Adv.
                     Mr.Vivek Sonkar, Adv.

                     Mr.P.Venkat Reddy, Adv.
                     Mr.Prashant Tyagi, Adv.
                     Mr.P.Srinivas Reddy, Adv.
                     M/s Venkat Palwai Law Asso.

                     Ms.Ruchira Gupta, Adv.
(State of Goa)       Mr.Anurag Sharma, Adv.
                     Mr.Shishir Deshpande, Adv.

                     Mr.Vivek Tankha, Sr.Adv.
(State of M.P.)      Mr.Harsh Parashar, Adv.
                     Ms.Tanvi Bhatnagar, Adv.

                     Mr.Karan Barhioke, Adv.
(State of Punjab)    Mr.Raj Kamal, Adv. (DAG)
                     Mr.Aseem Atwal, Adv.
                     Ms.Katarya Batra, Adv.

(State of T.N.)      Mr.M.Yogesh Kanna, Adv.
                     Ms.Meha Aggarwal, Adv.

                     Mr.Shuvodeep Roy, Adv.
                     Mr.Kabir Shankar Bose, Adv.
(State of Tripura)   Mr.Sataroop Das, Adv.
                     Ms.Varsha Poddar, Adv.

                     Mr.Jatinder Kumar Sethi, Adv. (DAG)
(State of U.K.)      Mr.Ashutosh Kumar Sharma, Adv.
                     Mr.J.K.Bhatia, Adv.

(UT of Andaman &     Mr.K.V.Jagdishvaran, Adv.
Nicobar Admn.)       Mrs.G.Indira, Adv.

(UT of Chandigarh)   Mr.Ankit Goel, Adv.
                     Mr.R.K.Gupta, Adv.
                                                         6

                    Mr.Anil Srivastav, Adv.
(State of Arunachal Mr.Rituraj Biswas, Adv.
 Pradesh)           Mr.Satyendra Kumar Srivastav, Adv.

                    Mr.Raghvendra Kumar, Adv.
(State of Sikkim)   Ms.Aruna Mathur, Adv.

                    Mr.Joseph Aristotle S., Adv.
(State of Karnataka)Mrs.Priya Aristotle, Adv.
                    Mr.Rijuk Sarkar, Adv.

                    Mr.Venkataramani, Sr.Adv.
                    Mr.V.G.Pragasam, Adv.
(Govt.of Puducherry)Mr.S.Prabu Ramasubramanian, Adv.
                    Mr.S.Manuraj, Adv.
                    Mr.Yashraj Singh Bundela, Adv.
                    Mr.Praveen Vignesh, Adv.

                    Mr.P.V.Dinesh, Adv.
                    Ms.Sindhu T.P., Adv.
                    Mr.Mukund P. Unny, Adv.
                    Mr.Bineesh K., Adv.
                    Mr.R.S.Lakshman, Adv.
                    Mr.Ashwini Kumar Singh, Adv.

                    Mr.Prashant S. Kenjale, Adv.
                    Mr.Nishant R. Katneshwarkar, Adv.

                    Ms.Vasudha Sharma, Adv.
                    Ms.Pritha Srikumar Iyer, Adv.
                    Ms.P.Kashyap, Adv.

(For Impleadment)   Mr.Nidhesh Gupta, Sr.Adv.
                    Mr.Satya Mitra, Adv.

(For Applicant)     Ms.Sneha Mukherjee, Adv.
                    Mr.Satya Mitra, Adv.

                    Mr.Colin Gonsalves, Sr.Adv.
                    Mr.Siddharth S., Adv.
                    Mr.Satya Mitra, Adv.

                    Mr.Mohit Kumar Chopra, Adv.
                    Mr.Hitesh Kumar Sharma, Adv.
                    Ms.Meenakshi Talwar, Adv.
                    Mr.A.K.Chopra, Adv.

                    Mr.Mahfooz A Nazki, Adv.
                    Mr.Polanki Gowtham, Adv.
                    Mr.Avinash Tripathi, Adv.
                                 7

Mr.Trideep Pais, Adv.
Ms.Tusharika Mattoo, Adv.
Ms.Savya Kumar, Adv.
Ms.Anjana Chandrashekhar, Adv.

Mr.Devashish Bharuka, Adv.
Mr.Ravi Bharuka, Adv.
Ms.Sarvshree, Adv.
Mr.Justine George, Adv.

Mr.Suhaan Mukerji, Adv.
Ms.Astha Sharma, Adv.
Ms.Kajal Dalal, Adv.
Mr.Amit Verma, Adv.
Mr.Abhishek Manchanda, Adv.
Mr.Prastut Dalvi, Adv.
Mr.Naveen Kumar, Adv.
M/s PLR Chamber & Co.

Mr.Tara Chandra Sharma, AOR

Mr.Annam D. N. Rao, AOR

Mr.S. Ravi Shankar, AOR

Mr.Naresh Kumar, AOR

Mr.Parijat Sinha, AOR

Mr.Radha Shyam Jena, AOR

Mr.B.S. Banthia, AOR

Mr.Neeraj Kumar Sharma, AOR

Mr.Guntur Prabhakar, AOR

Mr.Dharmendra Kumar Sinha, AOR

Mr.Rajat Joseph, AOR

Ms.Hemantika Wahi, AOR

Mr.Jayant Mohan, AOR

Mr.Abhinav Mukerji, AOR

Mr.Nishe Rajen Shonker, AOR

Mr.Ravi Prakash Mehrotra, AOR
                                                                              8

                     Mr.Rana Ranjit Singh, AOR

                     Mr.P.V.Yogeswaran, AOR

                     Ms.K. Enatoli Sema, AOR

                     Mr.Kuldip Singh, AOR

                     M/s.Arputham Aruna & Co.

                     Mr.Gopal Singh, AOR

                     Mr.Kamlendra Mishra, AOR

                     Mrs.Rachna Gupta, AOR

                     Mr.Chanchal Kumar Ganguli, AOR

                     Mrs.Anil Katiyar, AOR

        UPON hearing the counsel the Court made the following
                           O R D E R

The Forest Survey of India as well as the Chief Secretaries of the other States/Union Territories have filed affidavits as per order dated 28th February, 2019.

In that regard filing of further affidavits by Chief Secretary, Sikkim is dispensed with in view of fact that no claims have been made.

List the matters for final hearing on 26th November, 2019.

Interim order to continue.

I.A.No.59870/2019, 71432/2019, 71446/2019, 71439/2019, 106306/2019,90237/2019, 92012/2019, 92469/2019, 95001/2019, 94997/2019,37551/2019,138971/2019, 138980/2019, 98003/2019, 98022/2019,109746/2019,100740/2019, 71432/2019 107284/2019 (Application for Impleadment/Intervention) The applications are allowed to the extent of intervention.

9 IA No.130309/2019

The Forest Survey of India is impleaded as respondent.

List the matters after four weeks.

I.A.No.130315 & I.A.No.130305/2019 (Application for Direction) Issue notice.

Let reply be filed by the concerned respondents within four weeks from today.

Let copy of IA No.130305/2019 and 130315/2019 be served upon the concerned respondents.

M.A.No.1747/2018 in WP (Crl.) No.1061/1982 (IA No.93287/2018-APPROPRIATE ORDERS/DIRECTIONS) List the matter on a Non-miscellaneous day in the next week.



     (Ashok Raj Singh)                       (Jagdish Chander)
      Court Master                             Court Master