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[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of Madhya Pradesh - Subsection

Section 45(2)(f) in The M.P. (Rajya) Bhumi Vikas Nigam Adhiniyam, 1976

(f)the fees and allowances that may be paid to the member of a committee other than Directors;