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[Cites 0, Cited by 0] [Section 81(1)] [Section 81] [Entire Act]

State of Bihar - Subsection

Section 81(1)(a) in The Bihar Panchayat Raj Act, 2006

(a)contributions and grants, if any made by the Central or the State Government including such part of land revenue collected in the State as may be determined by the Government;