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[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Maharashtra - Subsection

Section 69(1)(b) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

(b)the Executive Council shall consider the estimates as prepared and approve them, with or without modifications and submit them, as approved by it, to the State Government for its sanction.