Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 69] [Entire Act]

NCT Delhi - Subsection

Section 69(2) in The Delhi Metro Airport Express Line, General Rules, 2010

(2)All work on tracks in depot shall be undertaken within an Engineer's Possession which shall be granted by the Depot Controller but in other matter the provisions hereinafter provided shall apply.