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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

State of Sikkim - Subsection

Section 42(2)(a) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988

(a)specify the routes by which timber or any other forest produce may be transported or moved into from or within the State and the fee thereof;