Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of West Bengal - Subsection Section 5(iv) in The West Bengal Electricity Regulatory Commission (Balancing and Settlement Code) Regulations, 2008 (iv)SLDC shall maintain the accounts of the said fund separately and such account shall not be considered as the part of the accounts of the SLDC.
