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Delhi High Court - Orders

Omar Farooq vs Agriculture Produce Marketing ... on 15 January, 2021

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                                                                                              Signature Not Verified
                                                                                              Digitally Signed By:DINESH
                                                                                              SINGH NAYAL
                                                                                              Signing Date:16.01.2021
                                                                                              12:58:56

                                $~36
                                *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                                +                  W.P.(C) 563/2021
                                       OMAR FAROOQ                              ..... Petitioner
                                                   Through: Mr. Kunal Sharma & Ms. Mehaq Rao,
                                                              Advocates.

                                                      versus
                                       AGRICULTURE PRODUCE MARKETING COMMITTEE
                                       & ANR.                                 ..... Respondents
                                                      Through: Ms. Avnish Ahlawat, Standing
                                                               Counsel & Ms. Palak Rohmetra,
                                                               Advocate       for         GNCTD.
                                                               (M-8130058325)
                                       CORAM:
                                       JUSTICE PRATHIBA M. SINGH
                                                ORDER

% 15.01.2021

1. This hearing has been done by video conferencing. CM APPL. 1472/2021 (for exemption)

2. Allowed, subject to all just exceptions. Application is disposed of. W.P.(C) 563/2021

3. The present petition has been filed by the Petitioner praying for removal of the encroachment in front of his Shop No.14, New Subzi Mandi, Okhla, New Delhi by the Agriculture Produce Marketing Committee (hereinafter, "APMC").

4. It is submitted that the Petitioner has also made a complaint to the police, but to no avail. Needless to state, any encroachments in the subzi mandi which is run by the APMC would be removed with the cooperation of the local police. An action taken report be filed by the APMC within four weeks.

Signature Not Verified Digitally Signed By:PRATHIBA M SINGH Signing Date:16.01.2021 00:53 Signature Not Verified Digitally Signed By:DINESH SINGH NAYAL Signing Date:16.01.2021 12:58:56

5. Mr. Satyakam, ld. Standing Counsel, GNCTD, who is present through video-conferencing, is requested to accept notice on behalf of the Delhi Police and inform them of the directions passed today, for compliance.

6. List on 23rd March, 2021.

PRATHIBA M. SINGH, J JANUARY 15, 2021/Rahul/T Signature Not Verified Digitally Signed By:PRATHIBA M SINGH Signing Date:16.01.2021 00:53