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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(5) in The Orissa Self-Help Co-operatives Act, 2001

(5)Before registration of the Co-operative, the Registrar shall satisfy himself that, -
(a)the memorandum of association is in conformity with the requirements laid down by this Act; and
(b)the proposed articles of association are not contrary to the provisions of this Act.