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[Cites 0, Cited by 0] [Section 101] [Entire Act]

NCT Delhi - Subsection

Section 101(6) in The Delhi Co-Operative Societies Act, 2003

(6)Where an order of winding up of co-operative society is set aside in appeal, the property, effects and actionable claims of the co-operative society shall revest in the co-operative society.