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Bombay High Court

Bharat Bhogilal Patel vs M/S. Tvs Electronics Limited on 22 December, 2025

                                          1/2           1-COMIP-359-2017 (OS).DOC



                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        ORDINARY ORIGINAL CIVIL JURISDICTION
                               IN ITS COMMERCIAL DIVISION


                         COMMERCIAL IP SUIT NO. 359 OF 2017
                                         WITH
                          NOTICE OF MOTION NO.820 OF 2018
                                         WITH
                         NOTICE OF MOTION NO.1604 OF 2019
                                         WITH
                       IN PERSON APPLICATION NO.127 OF 2016
                                           IN
                         COMMERCIAL IP SUIT NO. 359 OF 2017
Bharat Bhogilal Patel                                                   ...Plaintiff
          Versus
M/s. TVS Electronics Limited                                            ...Defendant
                                         WITH
                         COMMERCIAL IP SUIT NO. 927 OF 2018
                                         WITH
                         NOTICE OF MOTION NO.1602 OF 2019
                                           IN
                         COMMERCIAL IP SUIT NO. 927 OF 2018
Bharat Bhogilal Patel                                                   ...Plaintiff
          Versus
Kalelkar Surgicals Private Limited                                      ...Defendant
                                         WITH
                        COMMERCIAL IP SUIT NO. 1156 OF 2018
                                         WITH
                         NOTICE OF MOTION NO.1593 OF 2019
                                           IN
                        COMMERCIAL IP SUIT NO. 1156 OF 2018
Bharat Bhogilal Patel                                                   ...Plaintiff
          Versus
Creative Surgical Manufacturing Co.                                     ...Defendant




Vaibhav


     ::: Uploaded on - 23/12/2025                   ::: Downloaded on - 23/12/2025 20:38:30 :::
                                                 2/2             1-COMIP-359-2017 (OS).DOC



                                              _______
Mr. Bharat B. Patel, Plaintiff, in person.
Mr. Kanak Kadam i/b W. S. Kane & Co., for the Defendant in COMIP/359/2017,
COMIP/927/2018 and COMIP/1156/2018.
                                              _______


                                      CORAM      :      ARIF S. DOCTOR, J.
                                      DATE       :      22nd DECEMBER 2025
P.C.

1. Mr. Patel, Plaintiff appeared in person and submitted that Mr. Bhuvan Singh, was busy in another Court.

2. Mr. Patel has sought an extension of time to carry out the amendment in the Plaint.

3. The extension of time as prayed for is granted.

4. The Affidavit of Service is taken on record.

5. Stand over to 21st January 2026.

[ARIF S. DOCTOR, J.] Vaibhav ::: Uploaded on - 23/12/2025 ::: Downloaded on - 23/12/2025 20:38:30 :::