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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(4) in The Life Insurance Corporation of India (Agents) Regulations, 2017

(4)Any person who acts as an insurance agent in contravention of the provisions of the IRDAI Act shall be liable to penalty and disciplinary action by the Corporation.The Third Schedule[See regulation 10(2)]Bonus commission payable to agents