Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of West Bengal - Subsection

Section 54(b) in Police Regulations, Calcutta, 1968

(b)Telegrams shall usually be marked "Ordinary", but in an emergency, "Express" telegrams, may be sent; and when there is a great emergency, police officers may send telegrams marked "Special Police".