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Punjab-Haryana High Court

Rameshwar Dass Singla vs Suresh Kumar And Another on 28 February, 2014

Author: Mahesh Grover

Bench: Mahesh Grover

                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                  CHANDIGARH


                                                   COCP No.2214 of 2013 (O&M)

                                                   Date of Decision :28.2.2014

                   Rameshwar Dass Singla
                                                                    ....Petitioner
                                 Versus

                   Suresh Kumar and another
                                                                    ...Respondents

                   CORAM : HON'BLE MR.JUSTICE MAHESH GROVER
                                      ....

Present: Mr.Anil Rana, Advocate for the petitioner.

Mr.Anant Kataria, AAG, Punjab.

.....

MAHESH GROVER.J. It is not disputed that the order of this Court has been complied with. Thus, the rule against the respondents is discharged and the instant petition stands disposed of as having become infructuous.

                   28.2.2014                                      (MAHESH GROVER)
                   dss                                                 JUDGE




Singh Daljit
2014.03.04 10:22

I attest to the accuracy of this document