Delhi High Court - Orders
Parle Agro Private Limited vs Pepsico Inc & Anr on 21 July, 2022
Author: Jyoti Singh
Bench: Jyoti Singh
$~21 & 22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
21
+ C.O. (COMM.IPD-TM) 5/2021 & I.A. 10974/2021
PARLE AGRO PRIVATE LIMITED ..... Petitioner
Through: Mr. Sudhir Chandra and Mr. Chander
M. Lall, Senior Advocates with Mr. Ankur Sangal,
Ms. Pragya Mishra and Mr. Raghu Sinha,
Advocates.
versus
PEPSICO INC & ANR. ..... Respondents
Through: Mr. A.S. Chandiok, Senior Advocate
with Ms. Amal Merin Kurian, Mr. Shivansh Soni,
Mr. Dheeraj Nair, Ms. Shruti Dass and Ms. Avni
Sharma, Advocates for R-1.
Mr. Dheeraj Nair, Ms. Shruti Dass and Ms. Avni
Sharma, Advocates for R-2.
22
+ CS(COMM) 268/2021 & I.A. 7170/2021, 9591/2021
PEPSICO INC. & ANR. ..... Petitiones
Through: Mr. A.S. Chandiok, Senior Advocate
with Ms. Amal Merin Kurian, Mr. Shivansh Soni,
Mr. Dheeraj Nair, Ms. Shruti Dass and Ms. Avni
Sharma, Advocates for P-1.
Mr. Dheeraj Nair, Ms. Shruti Dass and Ms. Avni
Sharma, Advocates for P-2.
versus
PARLE AGRO PRIVATE LIMITED ..... Respondent
Through: Mr. Sudhir Chandra and Mr. Chander
M. Lall, Senior Advocates with Mr. Ankur Sangal,
Ms. Pragya Mishra and Mr. Raghu Sinha,
Advocates.
C.O. (COMM.IPD-TM) 5/2021 and connected matter Page 1 of 2
Signature Not Verified
Digitally Signed
By:KAMAL KUMAR
Signing Date:22.07.2022
19:13:27
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 21.07.2022 List for further hearing on 05.08.2022.
JYOTI SINGH, J JULY 21, 2022/sn C.O. (COMM.IPD-TM) 5/2021 and connected matter Page 2 of 2 Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:22.07.2022 19:13:27