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Delhi High Court - Orders

Parle Agro Private Limited vs Pepsico Inc & Anr on 21 July, 2022

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~21 & 22
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          21
                          +    C.O. (COMM.IPD-TM) 5/2021 & I.A. 10974/2021
                                 PARLE AGRO PRIVATE LIMITED                  ..... Petitioner
                                              Through: Mr. Sudhir Chandra and Mr. Chander
                                              M. Lall, Senior Advocates with Mr. Ankur Sangal,
                                              Ms. Pragya Mishra and Mr. Raghu Sinha,
                                              Advocates.

                                                        versus

                                 PEPSICO INC & ANR.                           ..... Respondents
                                                Through: Mr. A.S. Chandiok, Senior Advocate
                                                with Ms. Amal Merin Kurian, Mr. Shivansh Soni,
                                                Mr. Dheeraj Nair, Ms. Shruti Dass and Ms. Avni
                                                Sharma, Advocates for R-1.
                                                Mr. Dheeraj Nair, Ms. Shruti Dass and Ms. Avni
                                                Sharma, Advocates for R-2.
                          22
                          +      CS(COMM) 268/2021 & I.A. 7170/2021, 9591/2021
                                 PEPSICO INC. & ANR.                          ..... Petitiones
                                                Through: Mr. A.S. Chandiok, Senior Advocate
                                                with Ms. Amal Merin Kurian, Mr. Shivansh Soni,
                                                Mr. Dheeraj Nair, Ms. Shruti Dass and Ms. Avni
                                                Sharma, Advocates for P-1.
                                                Mr. Dheeraj Nair, Ms. Shruti Dass and Ms. Avni
                                                Sharma, Advocates for P-2.

                                                        versus

                                 PARLE AGRO PRIVATE LIMITED                  ..... Respondent
                                              Through: Mr. Sudhir Chandra and Mr. Chander
                                              M. Lall, Senior Advocates with Mr. Ankur Sangal,
                                              Ms. Pragya Mishra and Mr. Raghu Sinha,
                                              Advocates.

                          C.O. (COMM.IPD-TM) 5/2021 and connected matter           Page 1 of 2



Signature Not Verified
Digitally Signed
By:KAMAL KUMAR
Signing Date:22.07.2022
19:13:27
                                  CORAM:
                                 HON'BLE MS. JUSTICE JYOTI SINGH
                                                        ORDER

% 21.07.2022 List for further hearing on 05.08.2022.

JYOTI SINGH, J JULY 21, 2022/sn C.O. (COMM.IPD-TM) 5/2021 and connected matter Page 2 of 2 Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:22.07.2022 19:13:27