Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 4A in Andhra Pradesh Housing Board Act, 1956 4A. [ [Omitted as per A.P. Housing Board (Amendment) Act No. 4 of 1984.] ***] [Substituted as per Amending Act No.6 of 1983.]
