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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Mizoram - Subsection

Section 8(m) in The Institute of Chartered Financial Analysts of India University (Mizoram) Act, 2006

(m)To co-operate and collaborate with other Universities and Institutions in such a manner and for such purposes as the University may determine from time to time;