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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

NCT Delhi - Subsection

Section 23(1)(b) in The Slum Areas (Improvement And Clearance) Act, 1956

(b)to examine works under construction in the slum area, to take levels or to remove, test, examine, replace or read any meter.