Supreme Court - Daily Orders
Nistala Sriram Kumar vs N. Deepika Sankeerthi on 16 January, 2023
Bench: Surya Kant, J.K. Maheshwari
IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
Transfer Petition(Civil) No.1187/2022
NISTALA SRIRAM KUMAR Petitioner(s)
VERSUS
N. DEEPIKA SANKEERTHI Respondent(s)
O R D E R
1. We have heard learned counsel for the parties at a considerable length and also perused the pleadings.
2. In our considered view, no case to transfer the divorce petition filed by the respondent (wife), to the place where the petitioner (husband) seeks transfer thereof, is made out.
3. The Transfer Petition is, accordingly, dismissed.
4. Pending application also stands disposed of.
…………………………………J (SURYA KANT) …………………………………………J (J.K. MAHESHWARI) NEW DELHI 16TH JANUARY, 2023.
Signature Not Verified Digitally signed by VISHAL ANAND Date: 2023.01.18 18:32:16 IST Reason: ITEM NO.4 COURT NO.9 SECTION XVIA S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
Transfer Petition(Civil) No.1187/2022 NISTALA SRIRAM KUMAR Petitioner(s) VERSUS N. DEEPIKA SANKEERTHI Respondent(s) (IA No. 77175/2022 STAY APPLICATION) Date : 16012023 This matter was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE SURYA KANT HON'BLE MR. JUSTICE J.K. MAHESHWARI For Petitioner(s) Mr. Seshatalpa Sai Bandaru, AOR For Respondent(s) Mr. Yashvardhan, Adv.
Ms. Smita Kant, Adv.
Mr. Apoorv Shukla, AOR Ms. Prabhleen Apoorv Shukla, Adv. Mr. Puneet Chahar, Adv. Ms. Kritika Nagpal, Adv. Mr. Tarun Bhushan, Adv. Ms. Sonali Suryawanshi, Adv.
UPON hearing the counsel the Court made the following O R D E R The Transfer Petition is dismissed, in terms of the signed Order.
Pending application also stands disposed of.
(VISHAL ANAND) (PREETHI T.C.) ASTT. REGISTRARcumPS COURT MASTER (NSH) (Signed Order is placed on the file)