Delhi High Court - Orders
S S Dhakarwal vs Development Commissioner For Handloom ... on 5 October, 2023
Author: Satish Chandra Sharma
Bench: Chief Justice, Sanjeev Narula
$~49
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 679/2023 & CM APPLs. 51432-51433/2023
S S DHAKARWAL ..... Appellant
Through: Mr. S. Rajappa and Mr.
Gowrishankar, Advocates.
versus
DEVELOPMENT COMMISSIONER FOR HANDLOOM & ANR.
..... Respondents
Through: Ms. Nidhi Raman, CGSC with Mr.
Zubin Singh and Mr. Vipul Kumar,
Advocates for R-1.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 05.10.2023
1. Learned counsel for the Appellant after arguing at length, prays for withdrawal of the present appeal with liberty to file a review petition before the learned Single Judge.
2. The appeal is dismissed as withdrawn with aforesaid liberty. Pending applications are also disposed of.
SATISH CHANDRA SHARMA, CJ SANJEEV NARULA, J OCTOBER 5, 2023/as This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/10/2023 at 02:21:02