Bombay High Court
Sociedade De Fomento Indus. Pvt. Ltd vs Tulsidas V. Patel Pvt. Ltd. & 6 Ors on 31 January, 2019
Author: G.S.Kulkarni
Bench: G.S.Kulkarni
RNG 1/1 1948.83 IN THE HIGH COURT OF JUDICATURE AT BOMBAY ORDINARY ORIGINAL CIVIL JURISDICTION SUIT NO.1948 OF 1983 Sociedade de Fomento Industrial Pvt.Ltd .. Plaintiff vs Tulsidas V. Patel Ltd & ors .. .. Defendants Mr.O.Mohandas I.b M/s Little & Co for Plaintiff Mr.Sanmish Gala I/b Markand Gandhi & Co for Defendant nos.1 and 7.
Coram : G.S.KULKARNI, J Date : 31st JANUARY, 2019 P.C Not on Board. Taken on board on a praecipe as moved on behalf of the plaintiffs.
Time to complete the recording of evidence is extended up to 15.3.2019.
(G.S.KULKARNI, J) ::: Uploaded on - 01/02/2019 ::: Downloaded on - 02/02/2019 00:30:21 :::