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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(9) in Punjab Water Resources (Management and Regulation) Act, 2020

(9)In case an entity supplying water fails to submit an application within the time stipulated by the Authority, the Authority may issue a tariff order in respect of that entity after consulting the Government and considering such relevant factors, as the Authority may deem necessary.