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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(1)(i) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(i)"Free Entitlement" means the free facilities to be provided to the child, as notified by the State Government from time to time;