Himachal Pradesh High Court
M/S Acacia Traders vs State Of H.P. & Others on 8 March, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
M/s Acacia Traders versus State of H.P. & others CWP No. 1295 of 2022 .
08.03.2022 Present: Mr. B.C. Negi, Senior Advocate with Mr. Ajay Kumar Sharma and Mr. Nitin Thakur, Advocates, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents.
CWP No. 1295 of 2022 & CMP No. 2150 of 2022 Additional r Advocate to Issue notice. Mr. Ajay Vaidya, learned Senior General, accepts notice for the respondents. He prays for and is granted two weeks' time to file reply.
CMP No. 2151 of 2022 The applicant/petitioner is directed to file typed/translated copies of the documents in question, by the next date of hearing. The application is disposed of accordingly.
( Mohammad Rafiq ) Chief Justice ( Jyotsna Rewal Dua ) Judge March 8, 2022 (hemlata) ::: Downloaded on - 08/03/2022 20:13:38 :::CIS