Supreme Court - Daily Orders
C.I.T vs M/S Jupiter Bio-Science Ltd. on 10 November, 2014
ITEM NO.40 REGISTRAR COURT. 1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR PANKAJ BHANDARI
Petition(s) for Special Leave to Appeal (C) No(s). 26728/2013
C.I.T Petitioner(s)
VERSUS
M/S JUPITER BIO-SCIENCE LTD. Respondent(s)
(with office report)
Date : 10/11/2014 This petition was called on for hearing today.
For Petitioner(s)
Ms. Prema Singh, Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The learned counsel for the petitioner to take fresh steps for effecting service on the sole respondent. Steps be taken within three weeks.
Office to issue notice.
List again on 22.1.2015.
(PANKAJ BHANDARI) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2014.11.12 17:10:00 IST Reason: