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State of Uttar Pradesh - Section

Section 5 in The U.P. Excise Licences (Tender-Cum-Auction) Rules, 1991

5. Power to fix number of shops and groups of shops.

- The Licensing Authority shall be competent to fix the number of shop or group of shops and the minimum guaranteed quantity, if any, of the Bhang or country liquor or foreign liquor in relation to such shop or group of shops.