Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 428] [Entire Act] State of Odisha - Subsection Section 428(a) in The Orissa Municipal Corporation Act, 2003 (a)any lamp, lamp post or lamps iron set up in any public street or Corporation garden or in any open space, markets or building vested in the Corporation;