Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Goa - Subsection Section 6(3) in Goa (Regulation of Land Development and Building Construction) Act, 2008 (3)The Steering Committee and the Sub-Committee shall meet at such intervals and transact such business as may be prescribed.
