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State of Odisha - Section

Section 2 in The Orissa Forest Service, Class II (Appointment by Promotion) Regulations, 1985

2. Definitions.

(1)In these regulations, unless the context otherwise requires -"Rules" means the Orissa Forest Service, Class II (Recruitment and Conditions of Service) Rules, 1984.
(2)All other words and expressions used but not defined in these regulations shall have the same meaning respectively assigned to them in the rules.