Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Assam - Subsection Section 21(5) in The Assam Agricultural Farming Corporation Rules, 1973 (5)The procedure to be followed in the special general meeting shall be the same as laid down for the annual general meeting under Rule 21(1) above.
