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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(1) in Karnataka Transparency in Public Procurements Rules, 2000

(1)For the purposes of the application of these rules, procurement is categorized as follows, namely:-
(i)Construction; and
(ii)Supply of goods and services.
CHAPTER - III Publicity