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[Cites 0, Cited by 0] [Section 496(2)] [Section 496] [Entire Act]

State of Punjab - Subsection

Section 496(2)(c) in The Punjab Municipal Act, 1999

(c)place or cause to be placed in a dustbin or other receptacle for the deposit of rubbish, any matter, which he knows to have been exposed to infection from dangerous disease and which has not been disinfected properly; and