Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60] [Entire Act] State of Nagaland - Subsection Section 60(a) in Nagaland Forest Act, 1968 (a)knowingly counterfeits upon any tree or timber a mark used by Forest Officer to indicate that such tree or timber is the property of the Government or of some person, or that it may lawfully be felled or removed by some person, or
