Delhi High Court - Orders
Arun Kumar Jagatramka vs Jindal Steel And Power Limited & Ors on 8 September, 2020
Author: Najmi Waziri
Bench: Najmi Waziri
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 158/2020 & CM APPL. 19913/2020
ARUN KUMAR JAGATRAMKA ..... Appellant
Through: Mr. Sandeep Bajaj, Ms. Aakanksha
Nehra and Mr. Naman Tandon,
Advocates.
versus
JINDAL STEEL AND POWER LIMITED & ORS...... Respondents
Through: Mr. Saurabh Ajay Gupta, Mr. Naman
Joshi, Mr. Manish Kharbanda, Mr.
Gurpreet Parwanda and Ms. Priya
Singh, Advocates for R-1 & R-2.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
ORDER
% 08.09.2020 The hearing was conducted through video conferencing.
1. The learned counsel for the parties submit that efforts are underway to settle the lis amicably.
2. At join request, renotify on 30.09.2020.
3. The order be uploaded on the website forthwith. Copy of the order be also forwarded to the counsels through email.
NAJMI WAZIRI, J SEPTEMBER 8, 2020 AB