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Delhi High Court - Orders

Arun Kumar Jagatramka vs Jindal Steel And Power Limited & Ors on 8 September, 2020

Author: Najmi Waziri

Bench: Najmi Waziri

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*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      FAO 158/2020 & CM APPL. 19913/2020
       ARUN KUMAR JAGATRAMKA                              ..... Appellant
                           Through:    Mr. Sandeep Bajaj, Ms. Aakanksha
                                       Nehra and Mr. Naman Tandon,
                                       Advocates.

                           versus


       JINDAL STEEL AND POWER LIMITED & ORS...... Respondents
                     Through: Mr. Saurabh Ajay Gupta, Mr. Naman
                              Joshi, Mr. Manish Kharbanda, Mr.
                              Gurpreet Parwanda and Ms. Priya
                              Singh, Advocates for R-1 & R-2.

       CORAM:
       HON'BLE MR. JUSTICE NAJMI WAZIRI
                    ORDER

% 08.09.2020 The hearing was conducted through video conferencing.

1. The learned counsel for the parties submit that efforts are underway to settle the lis amicably.

2. At join request, renotify on 30.09.2020.

3. The order be uploaded on the website forthwith. Copy of the order be also forwarded to the counsels through email.

NAJMI WAZIRI, J SEPTEMBER 8, 2020 AB