Section 13 in The U.P. Co-Operative and Panchayat Audit Service Rules, 1979
13. Marital status.
- A male candidate who has more than one wife living and a female candidate who has married a person having already a wife living, shall not be eligible for recruitment to the Service:Provided that the Governor may, if he is satisfied that there exists special grounds for doing so, exempt any person from the operation of this rule.
