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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(2)(e) in The Gujarat Value Added Tax Act, 2003

(e)[ other officers and persons, and give them such designations, as the State Government thinks necessary.] [Notification No 'GHN-26) VAT 2006/ Section 16 (2)(1) the dated 31-3-06.]