Delhi High Court - Orders
Fiitjee Limited & Ors vs Directorate Of Enforcement & Ors on 16 December, 2025
Author: Sachin Datta
Bench: Sachin Datta
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14196/2025 and CM APPLs.58332/2025, 61270/2025,
65416/2025, 71682/2025, 71713/2025
FIITJEE LIMITED & ORS. .....Petitioners
Through: Mr. Shiv Sapra, Mr. Aviral Tripathi
and Mr. Vanshay Kaul, Advs.
versus
DIRECTORATE OF ENFORCEMENT & ORS. .....Respondents
Through: Mr. Anupam S. Sharma, Spl.
Counsel, Mr. Vashisht Rao, Ms. Riya
Sachdeva, Mr. Ripudaman and Mr.
Anant Prakash Mishra, Advs., ED.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 16.12.2025
1. The matter could not be taken up today due to paucity of time.
2. List on 12.01.2026.
By order Court Master DECEMBER 16, 2025/cl This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/12/2025 at 20:53:44