Section 45(4) in The Jammu and Kashmir Dissolution of Muslim Marriages Act, 1999 (1942 A.D.)

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State of Jammu-Kashmir - Subsection

Section 45(4) in The Jammu and Kashmir Dissolution of Muslim Marriages Act, 1999 (1942 A.D.)

(4)An auditor ceases to hold office when the auditor-

(a)resigns;

(b)is removed from office under sub-section (6); or

(c)completes his/her term of office;